Allahabad High Court
Ashwini Chawala (Minor-B.C.) vs State Of U.P.& Another on 4 May, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 2538 of 2012 Petitioner :- Ashwini Chawala (Minor-B.C.) Respondent :- State Of U.P.& Another Petitioner Counsel :- Manoj Kr. Misra,S.K. Bajpai Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
For orders, see my order of date passed on memo of Crl. Misc. Case No.2534 (B) of 2012.
Order Date :- 4.5.2012 A.Nigam