Allahabad High Court
Phool Chandra vs State Of U.P. on 3 May, 2012
Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- CRIMINAL APPEAL No. - 1192 of 2009 Petitioner :- Phool Chandra Respondent :- State Of U.P. Petitioner Counsel :- Shivam Sharma Respondent Counsel :- G.A. Hon'ble Imtiyaz Murtaza,J.
Hon'ble Vishnu Chandra Gupta,J.
List revised.
None present.
List in due course.
Order Date :- 3.5.2012 S. Kumar