Allahabad High Court
Heera Mani Pandey Alias Babboo ... vs State Of U.P. on 3 May, 2012
Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- CRIMINAL APPEAL No. - 357 of 2009 Petitioner :- Heera Mani Pandey Alias Babboo Pandey Respondent :- State Of U.P. Petitioner Counsel :- Prabhu Ranjan Tripathi Respondent Counsel :- G.A. Hon'ble Imtiyaz Murtaza,J.
Hon'ble Vishnu Chandra Gupta,J.
For order, see our order of date passed in Criminal Appeal No. 828 of 2009.
Order Date :- 3.5.2012 S. Kumar