Allahabad High Court
Tej Pal And 4 Ors. vs State Of U.P. on 3 May, 2012
Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- CRIMINAL APPEAL No. - 2403 of 2004 Petitioner :- Tej Pal And 4 Ors. Respondent :- State Of U.P. Petitioner Counsel :- C.P.Tewari,D.P. Singh,K.K.Singh Rathor,P.N. Shukla,P.S. Pandey Respondent Counsel :- Govt.Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Vishnu Chandra Gupta,J.
Learned counsel for the appellant prays that case has been wrongly listed.
List before appropriate Bench.
Order Date :- 3.5.2012 S. Kumar