Allahabad High Court
Maya Ram vs State Of U.P. on 3 May, 2012
Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- CRIMINAL APPEAL No. - 1258 of 2008 Petitioner :- Maya Ram Respondent :- State Of U.P. Petitioner Counsel :- Alok Kapoor Respondent Counsel :- Govt.Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Vishnu Chandra Gupta,J.
For order of granting bail, see order of date passed in connected Criminal Appeal No. 1188 of 2008.
Order Date :- 3.5.2012 S. Kumar