Allahabad High Court
C/M, Shree Karey Singh Jr. High ... vs State Of U.P. Thru. Secr. ... on 2 May, 2012
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 17015 of 2010 Petitioner :- C/M, Shree Karey Singh Jr. High School & Anr. Respondent :- State Of U.P. Thru. Secr. Education Basic & Ors. Petitioner Counsel :- P.K. Jain Respondent Counsel :- C.S.C.,K.A.Usmani Hon'ble V.K. Shukla,J.
List this case in the next cause list.
Order Date :- 2.5.2012 SRY