Allahabad High Court
Smt. Beena Pandey vs Union Of ... on 2 May, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- MISC. BENCH No. - 1754 of 2002 Petitioner :- Smt. Beena Pandey Respondent :- Union Of India,Thr.Secy.Petroluem New Delhi And 6 Others Petitioner Counsel :- Rajan Roy,A.K. Tewari Respondent Counsel :- C.S.C.,B.B. Saxena,Dhruv Mathur,Dipak Srivastava,J.N. Mathur,Sri Anil Kumar Hon'ble Rajiv Sharma,J.
Hon'ble Devendra Kumar Arora,J.
As prayed, list in the next week.
Order Date :- 2.5.2012 Tanveer/Suresh