Allahabad High Court
Rahul Kumar Mishra vs The State Of U.P. Through The ... on 1 May, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 351 of 2011 Petitioner :- Rahul Kumar Mishra Respondent :- The State Of U.P. Through The Principal Secy.Home Dept.Lko. Petitioner Counsel :- Amit Bose Respondent Counsel :- C.S.C.,Sagir Hasan Khan Hon'ble Rajiv Sharma,J.
Hon'ble Devendra Kumar Arora,J.
Learned Standing Counsel prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit be filed within four weeks thereafter.
List in the month of July, 2012.
Order Date :- 1.5.2012 Suresh/Tanveer