Allahabad High Court
Brij Raj Saran S/O Late S.R. ... vs State Of U.P. Thru Prin. Secy. ... on 1 May, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE BENCH No. - 154 of 2010 Petitioner :- Brij Raj Saran S/O Late S.R. Agarwal Respondent :- State Of U.P. Thru Prin. Secy. Technical Education & Ors. Petitioner Counsel :- H.G.S. Parihar Respondent Counsel :- C.S.C.,Lalit Shukla Hon'ble Rajiv Sharma,J.
Hon'ble Devendra Kumar Arora,J.
Learned counsel for the petitioner prays for and is granted six weeks' further time to file rejoinder affidavit.
List this case in the month of July, 2012.
Order Date :- 1.5.2012 Suresh/Tanveer