Allahabad High Court
Central Council Of Indian ... vs State Of U.P. And Others on 1 May, 2012
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 42511 of 2009 Petitioner :- Central Council Of Indian Medicine Respondent :- State Of U.P. And Others Petitioner Counsel :- Amarjit Singh Respondent Counsel :- C.S.C.,J.S. Tomar Hon'ble V.K. Shukla,J.
Ten days and no more time is accorded to learned standing counsel for filing detailed and elaborate counter affidavit on behalf of respondent Nos. 1, 2, 3 and 4. Rejoinder affidavit may be filed within next three days.
List this writ petition on 16.05.2012.
Order Date :- 1.5.2012 SRY