Allahabad High Court
C/M, Sri Parasuram Sanskrit ... vs D.I.O.S. & Others on 1 May, 2012
Bench: Rakesh Tiwari, Het Singh Yadav
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 19956 of 2009 Petitioner :- C/M, Sri Parasuram Sanskrit Mahavidyalaya & Another Respondent :- D.I.O.S. & Others Petitioner Counsel :- Indra Raj Singh Respondent Counsel :- C.S.C.,V.B. Mishra,V.B.Pandey Hon'ble Rakesh Tiwari,J.
Hon'ble Het Singh Yadav,J.
Counter affidavit filed today by Shri M.S. Mishra, holding brief of Ved Byas Mishra is taken on record. Shri I.R.Singh, learned counsel for the petitioner prays for and is allowed four weeks time to file rejoinder affidavit.
List after four weeks.
The name of Shri Ved Byas Mishra be shown as counsel for the respondents in the cause list.
Order Date :- 1.5.2012 R