Allahabad High Court
State Of Up vs Habib on 1 May, 2012
Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- U/S 378 CR.P.C. No. - 12 of 1990 Petitioner :- State Of Up Respondent :- Habib Petitioner Counsel :- G.A. Respondent Counsel :- Kr. Mukul Rakesh Hon'ble Imtiyaz Murtaza,J.
Hon'ble Vishnu Chandra Gupta,J.
List revised.
None present.
List in due course.
Order Date :- 1.5.2012 S. Kumar