Allahabad High Court
Kallu & Another vs State Of U.P. on 1 May, 2012
Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- CRIMINAL APPEAL No. - 495 of 2012 Petitioner :- Kallu & Another Respondent :- State Of U.P. Petitioner Counsel :- Kirti Prakash Singh Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Vishnu Chandra Gupta,J.
For orders, see our order of date passed in Criminal Appeal No. 377 of 2012 Order Date :- 1.5.2012 S. Kumar