Rajesh vs State Of U.P.

Citation : 2012 Latest Caselaw 1168 ALL
Judgement Date : 1 May, 2012

Allahabad High Court
Rajesh vs State Of U.P. on 1 May, 2012
Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 1105 of 2009
 

 
Petitioner :- Rajesh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- I.B. Singh,Krishna Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Vishnu Chandra Gupta,J.

List in due course.

Order Date :- 1.5.2012 S. Kumar