Allahabad High Court
Smt. Kalawati Devi & Ors. vs State Of U.P. on 1 May, 2012
Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. -2 Case :- CRIMINAL APPEAL No. - 513 of 2012 Petitioner :- Smt. Kalawati Devi & Ors. Respondent :- State Of U.P. Petitioner Counsel :- Krishna Kumar Singh Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Vishnu Chandra Gupta,J.
List in due course.
Order Date :- 1.5.2012 S. Kumar