Allahabad High Court
Kamlesh vs State Of U.P. on 1 May, 2012
Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- CRIMINAL APPEAL No. - 3034 of 2010 Petitioner :- Kamlesh Respondent :- State Of U.P. Petitioner Counsel :- Pradeep Kumar Singh Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Vishnu Chandra Gupta,J.
List in next cause list for final hearing.
Order Date :- 1.5.2012 S. Kumar