Allahabad High Court
Kallu Yadav vs State Of U.P. on 6 June, 2012
Bench: Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 12 Case :- BAIL No. - 3867 of 2012 Petitioner :- Kallu Yadav Respondent :- State Of U.P. Petitioner Counsel :- A. Rafique Respondent Counsel :- Govt.Advocate Hon'ble Mahendra Dayal,J.
Learned Addl. Government Advocate prays for and is granted two weeks' time to file a counter affidavit.
List this case on 20.6.2012 Order Date :- 6.6.2012 A.Nigam