Allahabad High Court
Master Sunny And Another vs The State Of U.P.Through Its Prin. ... on 5 June, 2012
Bench: Vinay Kumar Mathur
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- HABEAS CORPUS No. - 203 of 2012 Petitioner :- Master Sunny And Another Respondent :- The State Of U.P.Through Its Prin. Secy. Home Deptt. Ors. Petitioner Counsel :- S.C.Srivastava Respondent Counsel :- G.A. Hon'ble Vinay Kumar Mathur,J.
On the last date of listing, notices were issued to respondent nos. 4 and 5 through Chief Judicial Magistrate, Chhatrapati Shahu Ji Maharaj Nagar.
Office has reported that compliance report from the Chief Judicial Magistrate, Chhatrapati Shahu Ji Maharaj Nagar, is awaited.
List in the week commencing from 18 June, 2012.
Order Date :- 5.6.2012 A.Nigam