Allahabad High Court
Rahman Siddiqui vs State Of U.P. & Others on 1 June, 2012
Bench: Ashok Bhushan, Sunita Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?In Chamber Case :- WRIT - C No. - 72468 of 2011 Petitioner :- Rahman Siddiqui Respondent :- State Of U.P. & Others Petitioner Counsel :- S.M. Iqbal Hasan,B.D. Mandhyan,Satish Mandhyan Respondent Counsel :- C.S.C.,Brijesh Ojha Hon'ble Ashok Bhushan,J.
Hon'ble Mrs. Sunita Agarwal,J.
Disposed of.
For orders, see order of the date passed on writ petition No. 70312 of 2011, Allahabad Development Authority Vs. State of U.P. & others.
Order Date :- 1.6.2012 LA/-