Allahabad High Court
Namneet Kumar Verma & Others vs State Of U.P. Thru Secy. Deptt. Of ... on 17 July, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- SERVICE SINGLE No. - 3729 of 2012 Petitioner :- Namneet Kumar Verma & Others Respondent :- State Of U.P. Thru Secy. Deptt. Of Panchayati Raj & Others Petitioner Counsel :- P.R. Gupta Respondent Counsel :- C.S.C. Hon'ble Ajai Lamba,J.
None has put in appearance for petitioner.
List next week.
Order Date :- 17.7.2012 A.Nigam