Allahabad High Court
Kunwar Pal Singh vs Chief Zonal Engineer. ... on 9 July, 2012
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 53357 of 2005 Petitioner :- Kunwar Pal Singh Respondent :- Chief Zonal Engineer. Electricity And Others Petitioner Counsel :- Smt. Shikha Singh,H.N. Singh Respondent Counsel :- R.D. Khare,A.P.Mishra,N.Mishra,S.C. Hon'ble Rajes Kumar,J.
Rejoinder affidavit filed today is taken on record.
On the request of Sri A.P. Mishra, learned counsel appearing on behalf of the respondent, the case is passed over and list in the next cause list.
Order Date :- 9.7.2012 OP