Allahabad High Court
Km. Swati Gupta vs Kamal Singh And Anr. on 2 July, 2012
Bench: Rajes Kumar, Anil Kumar Sharma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- FIRST APPEAL FROM ORDER No. - 2394 of 2012 Petitioner :- Km. Swati Gupta Respondent :- Kamal Singh And Anr. Petitioner Counsel :- Vidya Kant Shukla Hon'ble Rajes Kumar,J.
Hon'ble Anil Kumar Sharma,J.
Admit.
Issue notice.
Order Date :- 2.7.2012 OP