Allahabad High Court
Akhtar Rashid And Others vs Noor Alam Ansari And Another on 2 July, 2012
Bench: Manoj Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 27 Case :- WRIT - C No. - 25815 of 2012 Petitioner :- Akhtar Rashid And Others Respondent :- Noor Alam Ansari And Another Petitioner Counsel :- Yogesh Kumar Singh Respondent Counsel :- Satya Prakash Pandey Hon'ble Manoj Misra,J.
The list has been revised. No one is present from the side of petitioner. Sri Satya Prakash Pandey, counsel for the respondent is present.
List this petition for admission after two weeks before before appropriate Bench.
Order Date :- 2.7.2012 G.S