Allahabad High Court
Tej Pratap Singh vs State Of U.P. Thru Home Secy. And ... on 21 December, 2012
Bench: Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 55562 of 2012 Petitioner :- Tej Pratap Singh Respondent :- State Of U.P. Thru Home Secy. And Others Petitioner Counsel :- K.N. Singh Respondent Counsel :- C.S.C. Hon'ble Dilip Gupta,J.
Learned Standing Counsel appearing for the respondents prays for and is granted four weeks' further time to file the counter affidavit.
List this petition in the week commencing 11th February, 2013.
Order Date :- 21.12.2012 SK