Allahabad High Court
Lallan Singh vs State Of U.P. Thru Secy. And Others on 21 December, 2012
Bench: Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 55474 of 2012 Petitioner :- Lallan Singh Respondent :- State Of U.P. Thru Secy. And Others Petitioner Counsel :- M.S. Chauhan Respondent Counsel :- C.S.C. Hon'ble Dilip Gupta,J.
Learned Standing Counsel appearing for the respondents prays for and is granted four weeks' further time to file the counter affidavit.
List this petition in the week commencing 11th February, 2013.
Order Date :- 21.12.2012 SK