Allahabad High Court
Munna Lal vs State Of U.P. And Others on 17 December, 2012
Bench: Pradeep Kumar Baghel
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- WRIT - A No. - 14842 of 2008 Petitioner :- Munna Lal Respondent :- State Of U.P. And Others Petitioner Counsel :- M.M. Abid Respondent Counsel :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
List is revised.
Learned counsel for the petitioner is not present.
On 27th March 2008, learned standing counsel was granted three weeks time to file counter affidavit. Learned standing counsel prays for and is granted eight weeks and no more time to file counter affidavit. List thereafter.
Order Date :- 17.12.2012 Hasnain