Allahabad High Court
Pradeep Kumar vs State Of U.P.And Another on 17 December, 2012
Bench: Jayashree Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3005 of 2010 Petitioner :- Pradeep Kumar Respondent :- State Of U.P.And Another Petitioner Counsel :- Yogendra Kumar Srivastava Respondent Counsel :- Govt Advocate,Ramesh Kumar Mishra Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
As prayed by learned counsel for the applicant,the case is passed over for today.
List in the next cause list.
Order Date :- 17.12.2012 Monika