Allahabad High Court
Shareef vs State Of U.P. on 14 December, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 7825 of 2012 Petitioner :- Shareef Respondent :- State Of U.P. Petitioner Counsel :- Narendra Gupta Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
In view of nature of offence, let counter affidavit be filed indicating criminal history of the applicant.
List after three weeks.
Order Date :- 14.12.2012 A.Nigam