Birai @ Ram Saran vs State Of U.P.

Citation : 2012 Latest Caselaw 6020 ALL
Judgement Date : 13 December, 2012

Allahabad High Court
Birai @ Ram Saran vs State Of U.P. on 13 December, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7807 of 2012
 

 
Petitioner :- Birai @ Ram Saran
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Anil Kumar Srivastava
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned State counsel prays for time to file counter affidavit.

List after three weeks.

Order Date :- 13.12.2012 A.Nigam