Allahabad High Court
Birai @ Ram Saran vs State Of U.P. on 13 December, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 7807 of 2012 Petitioner :- Birai @ Ram Saran Respondent :- State Of U.P. Petitioner Counsel :- Anil Kumar Srivastava Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Learned State counsel prays for time to file counter affidavit.
List after three weeks.
Order Date :- 13.12.2012 A.Nigam