Allahabad High Court
Ram Balak (Second Bail) vs State Of U.P. on 7 December, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 7645 of 2012 Petitioner :- Ram Balak (Second Bail) Respondent :- State Of U.P. Petitioner Counsel :- Sageer Ahmad Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
The Court has been informed that four witnesses have already been examined.
Let the statements of the witnesses recorded in court be filed.
List this case on 9.1.2013.
Order Date :- 7.12.2012 A.Nigam