Allahabad High Court
Uma Shanker Pandey vs State Of U.P. And Others on 4 December, 2012
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 61429 of 2012 Petitioner :- Uma Shanker Pandey Respondent :- State Of U.P. And Others Petitioner Counsel :- Kshetresh Chandra Shukla Respondent Counsel :- C.S.C.,K.K.Chand Hon'ble V.K. Shukla,J.
Put up on Tuesday next.
Order Date :- 4.12.2012 SRY