Allahabad High Court
Mahendra Pal vs State Of U.P. And Others on 3 December, 2012
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- WRIT - A No. - 48227 of 2012 Petitioner :- Mahendra Pal Respondent :- State Of U.P. And Others Petitioner Counsel :- Sunil Kumar Tiwari Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
List this case after four weeks.
Interim order already passed is extended till the next date of listing.
Order Date :- 3.12.2012 SRY