Allahabad High Court
Smt. Krishna Premmai Devidasi vs International Society For ... on 31 August, 2012
Bench: Pankaj Mithal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- CIVIL REVISION No. - 389 of 2012 Petitioner :- Smt. Krishna Premmai Devidasi Respondent :- International Society For Krishna Consciousness & Others Petitioner Counsel :- Udayan Nandan,Shashi Nandan Respondent Counsel :- Vivek Saran Hon'ble Pankaj Mithal,J.
Dismissed.
See order of date passed on the memo of Civil Revision No. 388 of 2012.
Order Date :- 31.8.2012 SKS