Allahabad High Court
Smt. Sarika Trivedi vs State Of U.P. Through Secy. Basic ... on 28 August, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- SERVICE SINGLE No. - 4474 of 2012 Petitioner :- Smt. Sarika Trivedi Respondent :- State Of U.P. Through Secy. Basic Edu. U.P. Civil Sectt.&Ors Petitioner Counsel :- Om Prakash Mani Tripathi Respondent Counsel :- C.S.C.,Jyoti Sikka Hon'ble Ajai Lamba,J.
On request of learned counsel for the petitioner, list this case in next week.
Order Date :- 28.8.2012 A.Nigam