Allahabad High Court
Om Prakash Tiwari vs D.D.E. And Others on 27 August, 2012
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 7596 of 1994 Petitioner :- Om Prakash Tiwari Respondent :- D.D.E. And Others Petitioner Counsel :- S.K. Verma,A.K. Srivatava,S. Srivastva,V.K. Shukla Respondent Counsel :- S.C.,H.N. Tripathi Hon'ble Rajes Kumar,J.
On the request of Sri Pankaj Rai, learned Additional Chief Standing Counsel, put up day after tomorrow (29.8.2012). On that day, either the District Inspector of Schools shall appear in person or may file counter affidavit.
Order Date :- 27.8.2012 OP