Allahabad High Court
Shailendra Kumar vs The High Court Of Judicature At ... on 27 August, 2012
Bench: Arun Tandon
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- WRIT - A No. - 58200 of 2011 Petitioner :- Shailendra Kumar Respondent :- The High Court Of Judicature At Allahabad Thru Its R.G.&Anr. Petitioner Counsel :- S.K.Tripathi,Shailendra Singh Respondent Counsel :- Yashwant Verma,Rajeev Gupta,S.C. Hon'ble Arun Tandon,J.
Writ petition is allowed.
For order, see my order of date passed and kept on the record of Writ Petition No. 1922 of 2012 (Ashish Singh vs. The High Court of Judicature at Allahabad and others).
Order Date :- 27.8.2012 Pkb/