Allahabad High Court
Ramesh Chand vs Union Of India & Others on 25 April, 2012
Bench: Rakesh Tiwari, Het Singh Yadav
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 6524 of 2009 Petitioner :- Ramesh Chand Respondent :- Union Of India & Others Petitioner Counsel :- D.B. Yadav,V.K. Srivastava Respondent Counsel :- A.S.G.I. Hon'ble Rakesh Tiwari,J.
Hon'ble Het Singh Yadav,J.
Respondents are allowed four weeks and no more time to file counter affidavit.
List thereafter.
Order Date :- 25.4.2012 R