Allahabad High Court
Smt. Anju Singh vs State Of U.P.Through The Secy. ... on 25 April, 2012
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- SERVICE SINGLE No. - 5037 of 2010 Petitioner :- Smt. Anju Singh Respondent :- State Of U.P.Through The Secy. Secondary Education Govt. Of Petitioner Counsel :- H.G.S.Parihar Respondent Counsel :- C.S.C Hon'ble Devendra Kumar Arora,J.
As Shri H.G.S. Parihar, learned counsel for the petitioner is reported to be ill, the case is adjourned.
Order Date :- 25.4.2012 Suresh