Allahabad High Court
Harish Chandra vs A.D.J. on 25 April, 2012
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - C No. - 37999 of 1993 Petitioner :- Harish Chandra Respondent :- A.D.J. Petitioner Counsel :- Sankatha Rai Respondent Counsel :- S.C.,Ranjit Saxena,Shyam Kumar Hon'ble Sudhir Agarwal,J.
Hon'ble Sudhir Agarwal,J.
The cases of Mr. Sankatha Rai are reportedly adjourned till 14.5.2012.
List it immediately thereafter.
Order Date :- 25.4.2012 Order Date :- 25.4.2012 sks-grade iv