Allahabad High Court
Atul Chandra Pandey & Others vs Central Administrative Tribunal ... on 23 April, 2012
Bench: Rakesh Tiwari, Het Singh Yadav
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 56497 of 2009 Petitioner :- Atul Chandra Pandey & Others Respondent :- Central Administrative Tribunal & Others Petitioner Counsel :- Ashish Srivastava Respondent Counsel :- H.C. Dubey,S.C. Hon'ble Rakesh Tiwari,J.
Hon'ble Het Singh Yadav,J.
Supplementary affidavit filed today by the petitioner is taken on record.
Shr H.P. Dube, learned counsel for the respondents prays for and is allowed three weeks' time to file counter affidavit. Rejoinder affidavit, if any, may be filed within three weeks thereafter.
List thereafter.
Order Date :- 23.4.2012 R