Allahabad High Court
C/M Of Rastriya Vidya Mandir Inter ... vs State Of U.P. Thru Secy. And Others on 23 April, 2012
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 64492 of 2011 Petitioner :- C/M Of Rastriya Vidya Mandir Inter College And Another Respondent :- State Of U.P. Thru Secy. And Others Petitioner Counsel :- K. Ajit Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
One month's further time is accorded for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List this case in the first week of July, 2012.
Interim order already passed is extended till the next date of listing.
Order Date :- 23.4.2012 SRY