Allahabad High Court
The C/M Ansar Inter College And ... vs The State Of U.P. And Others on 23 April, 2012
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 27704 of 2011 Petitioner :- The C/M Ansar Inter College And Antoehr Respondent :- The State Of U.P. And Others Petitioner Counsel :- Khalil Ahmad Ansari,P.N. Saxena Respondent Counsel :- C.S.C.,Pranav Kr. Srivastava,Rajneesh Baranwal,Ram Milan Mishra Hon'ble V.K. Shukla,J.
Heard.
Judgment is reserved.
Put up for delivery of judgment on 30.04.2012.
Interim order is extended till delivery of judgment.
Order Date :- 23.4.2012 SRY