Allahabad High Court
Babloo Singh vs State Of U.P. on 20 April, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 8611 of 2011 Petitioner :- Babloo Singh Respondent :- State Of U.P. Petitioner Counsel :- Pawan Ku.Singh Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
List this case alongwith Criminal Misc. Case No.1626(B) of 2012.
Order Date :- 20.4.2012 A.Nigam