Allahabad High Court
Neeraj Shukla vs State Of U.P. on 20 April, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 215 of 2012 Petitioner :- Neeraj Shukla Respondent :- State Of U.P. Petitioner Counsel :- Kunwar Shyam Babu Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
List this case alongwith Criminal Misc. Case No.1263(B) of 2012.
Order Date :- 20.4.2012 A.Nigam