Allahabad High Court
Rajan Singh vs State Of U.P. on 9 April, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 1058 of 2012 Petitioner :- Rajan Singh Respondent :- State Of U.P. Petitioner Counsel :- S.C.Misra Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
On request of learned counsel for the applicant, list this case after four weeks.
Order Date :- 9.4.2012 A.Nigam