Allahabad High Court
Ram Niwas Loniya vs State Of U.P. on 20 April, 2012
Bench: Imtiyaz Murtaza, Surendra Vikram Rathore
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ? Court No. - 2 Case :- CRIMINAL APPEAL No. - 1105 of 2011 Petitioner :- Ram Niwas Loniya Respondent :- State Of U.P. Petitioner Counsel :- Nagendra Mohan,Salil Mohan Respondent Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Surendra Vikram Singh Rathore,J.
Appeal is allowed vide our order of date passed on separate sheets of memo of Capital Sentence No. 4 of 2011.
Order Date :- 20.4.2012 Muk