Deepu vs State Of U.P.

Citation : 2012 Latest Caselaw 560 ALL
Judgement Date : 20 April, 2012

Allahabad High Court
Deepu vs State Of U.P. on 20 April, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 1358 of 2012
 

 
Petitioner :- Deepu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ramesh Chandra Gupta
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the applicant prays for time to argue the case.

List on 07.5.2012.

Order Date :- 20.4.2012 A.Nigam