Allahabad High Court
Deepu vs State Of U.P. on 20 April, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 1358 of 2012 Petitioner :- Deepu Respondent :- State Of U.P. Petitioner Counsel :- Ramesh Chandra Gupta Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Learned counsel for the applicant prays for time to argue the case.
List on 07.5.2012.
Order Date :- 20.4.2012 A.Nigam