Allahabad High Court
Virendra Gupta vs The State Of U.P on 19 April, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 4428 of 2011 Petitioner :- Virendra Gupta Respondent :- The State Of U.P Petitioner Counsel :- P.C Chauhan,Ashok Kumar Srivastava Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
None present on behalf of the applicant to press this application.
List in next cause list.
Order Date :- 19.4.2012 A.Nigam