Allahabad High Court
Darmendra Kumar vs State Of U.P. on 19 April, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 C.M.A. No.34667 of 2012: Application for listing. In re: Case :- BAIL No. - 4610 of 2011 Petitioner :- Darmendra Kumar Respondent :- State Of U.P. Petitioner Counsel :- Balak Ram Verma Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
List in next cause list.
Application is accordingly disposed of.
Order Date :- 19.4.2012 A.Nigam