Allahabad High Court
Chandrashekar Varshney vs Union Of India And Another on 18 April, 2012
Bench: Vineet Saran, Het Singh Yadav
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 27242 of 2004 Petitioner :- Chandrashekar Varshney Respondent :- Union Of India And Another Petitioner Counsel :- Pankaj Srivastava,A.R. Dubey Respondent Counsel :- C.S.C.,B.N. Singh,K.C. Sinha,S.N. Verma,Yashwant Verma Hon'ble Vineet Saran,J.
Hon'ble Het Singh Yadav,J.
List in the next cause list.
Order Date :- 18.4.2012 R ( Het Singh Yadav,J.) (Vineet Saran,J.)